Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] Union of India - Subsection Section 3(21F) in Aircraft Rules, 1937 (21F)"Flight Simulation Training Device" means Flight Simulator, Flight Procedures Trainers or Basic Instrument Flight Trainer in which flight conditions are simulated on the ground;]
