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State of Tamilnadu - Section

Section 8 in Central Electricity Regulatory Commission (Payment of Fees) Regulations, 2012

8. Annual Registration Charge for Power Exchange.

(1)Notwithstanding anything contained in any other regulation in force, the Power exchanges shall pay annual registration charge by 30th April of each year at the rates specified hereunder:
Annual turnover of Power Exchange (in MillionUnits) Annual Registration Charge (Rs. in lakh)
Above 10,000 52
Above 5,000 and Up to 10,000 20
Up to 5,000 6
(2)" Annual Turnover" shall be calculated considering the total number of units cleared in all types of transactions on a Power Exchange in a financial year and shall be expressed in million units (MUs).Explanation - If a transaction of 10 MUs is cleared, the turnover considered will be 10 MUs only and not a cumulative addition of 10 MUs as buy quantity and 10 MUs as sell quantity of that transaction;