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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Tamilnadu - Subsection

Section 8(1) in Central Electricity Regulatory Commission (Payment of Fees) Regulations, 2012

(1)Notwithstanding anything contained in any other regulation in force, the Power exchanges shall pay annual registration charge by 30th April of each year at the rates specified hereunder:
Annual turnover of Power Exchange (in MillionUnits) Annual Registration Charge (Rs. in lakh)
Above 10,000 52
Above 5,000 and Up to 10,000 20
Up to 5,000 6