Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Chattisgarh - Subsection Section 7(1) in Chhattisgarh Biological Diversity Rules, 2015 (1)An Expert Member of the Board may resign from his office at any time by giving a notice in writing to the State Government and the seat of that member in the Board shall become vacant;
