Section 7 in Chhattisgarh Biological Diversity Rules, 2015
7. Filling up of vacancies of Expert Member.
(1)An Expert Member of the Board may resign from his office at any time by giving a notice in writing to the State Government and the seat of that member in the Board shall become vacant;(2)An unexpected vacancy in the Board shall be filled up by a fresh appointment and the person appointed to fill the vacancy shall hold office only for the remaining period of the member, in whose place he is nominated.
