Section 6(1)(a) in Tamil Nadu Panchayats (Constitution of Committees of Village Panchayats and Delegation of Functions to Such Committees) Rules, 2005

[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

(a)The Chairman of the Agricultural and Watershed Committee shall be selected by the members of the Committee among themselves.

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