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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(1) in Tamil Nadu Panchayats (Constitution of Committees of Village Panchayats and Delegation of Functions to Such Committees) Rules, 2005

(1)
(a)The Chairman of the Agricultural and Watershed Committee shall be selected by the members of the Committee among themselves.
(b)The Committee shall consist of the following members, namely:-
(i)one member (from General category) of the Village Panchayat;
(ii)one member (from Scheduled Castes or Scheduled Tribes Members) of the Village Panchayat;
(iii)Village Administrative Officer;
(iv)a representative from Non-Governmental Organisation;
(v)a representative from Self Help Group (women);
(vi)Assistant Agricultural Officer or his representative;
(vii)a representative from Watershed Association.