Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 92] [Entire Act] Securities And Exchange Board Of India - Subsection Section 92(b) in Securities and Exchange Board of India (Depositories and Participants) Regulations, 2018 (b)fails to furnish any information relating to its activity as a depository or participant as required under these regulations;
