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[Cites 0, Cited by 0] [Section 43(1)] [Section 43] [Entire Act]

State of Rajasthan - Subsection

Section 43(1)(a) in First Statutes of the University of Udaipur

(a)The determination of overall policies, philosophy, and functions of the extension education programme to meet the needs and interests of the rural population of Rajasthan;