Section 59 in The Himachal Pradesh Police Act, 2007
59. Recognition of Meritorious Service.
- The State Government shall, with the approval of the State Police Board, frame a scheme for recognition of Non-Gazetted and Gazetted Police Officers who have done exceptionally meritorious work or who have shown devotion to duty of the highest order , and the State Police Board shall, every year recommend to the State Government names of suitable Police Officers for public recognition in accordance with the provisions of the scheme.Chapter-VI Role, Functions, Duties & Responsibilities of the Police
