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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Madhya Pradesh - Subsection

Section 13(3) in Right of children to Free and compulsory Education Rules, 2011

(3)The school development plan, shall contain the following details-
(a)estimates of class-wise enrolment for each year;
(b)requirement, over the three year period, the number of additional teachers, including head teacher, subject teacher and part time instructors, separately for Classes I to V and classes VI to VIII, calculated with reference to the norms specified in the Schedule;
(c)physical requirement of additional infrastructure and equipment over the three year period, calculated with
(d)additional financial requirement over three year period, year-wise, in respect of (b) and (c) above, including additional requirement for providing special training facility specified in section 4, entitlements of children such as free text books and uniform and any other additional financial requirement for fulfilling the responsibilities of the school under the Act.