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[Cites 0, Cited by 0] [Section 13(3)] [Section 13] [Entire Act]

State of Madhya Pradesh - Subsection

Section 13(3)(b) in Right of children to Free and compulsory Education Rules, 2011

(b)requirement, over the three year period, the number of additional teachers, including head teacher, subject teacher and part time instructors, separately for Classes I to V and classes VI to VIII, calculated with reference to the norms specified in the Schedule;