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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(h) in The first statutes of the Indian Institute of Technology (Indian School of Mines), Dhanbad, 2017

(h)"Department" means an Academic Department established to impart instructions and for carrying out research activities leading to Bachelor's or Master's degree or both and Ph.D. degrees;