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[Cites 0, Cited by 0] [Section 124(8)] [Section 124] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 124(8)(i) in Jammu and Kashmir Forest (Protection) Force Rules, 2012

(i)Indents for first issue of replacement shall be submitted only when there is an increase of establishment or a duly authorized change in the sanctioned scale.