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[Cites 0, Cited by 0] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(3) in Central Electricity Regulatory Commission (Sharing of Inter State Transmission Charges and Losses) Regulations, 2010

(3)The CTU shall, after duly considering the public comments, submit the draft Model Transmission Service Agreement to the Commission for its approval within 60 days of the notification of these regulations.