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[Cites 1, Cited by 3]

Himachal Pradesh High Court

Bhawna Thakur vs . Union Of India & Ors. on 14 November, 2022

Bench: Sabina, Sushil Kukreja

Bhawna Thakur Vs. Union of India & ors.

CWP No.319 of 2020 .

14.11.2022 Present: None for the petitioner.

Mr. Balram Sharma, Deputy Solicitor General of India, for respondents No.1 and 2.

Ms. Divya Sood, Deputy Advocate General, for respondents No.3 to 7/State.

Learned Deputy Solicitor General of India seeks more time to file reply.

List again on 21st December, 2022.

( Sabina ) Judge ( Sushil Kukreja ) Judge November 14, 2022 (VH) ::: Downloaded on - 14/11/2022 20:33:48 :::CIS