Himachal Pradesh High Court
Bhawna Thakur vs . Union Of India & Ors. on 14 November, 2022
Bench: Sabina, Sushil Kukreja
Bhawna Thakur Vs. Union of India & ors.
CWP No.319 of 2020 .
14.11.2022 Present: None for the petitioner.
Mr. Balram Sharma, Deputy Solicitor General of India, for respondents No.1 and 2.
Ms. Divya Sood, Deputy Advocate General, for respondents No.3 to 7/State.
Learned Deputy Solicitor General of India seeks more time to file reply.
List again on 21st December, 2022.
( Sabina ) Judge ( Sushil Kukreja ) Judge November 14, 2022 (VH) ::: Downloaded on - 14/11/2022 20:33:48 :::CIS