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Union of India - Section

Section 1 in Coal Mines Labour Welfare Fund (Repeal) Act, 1986

1. Short title and Commencement.-

(1)This Act may be called the Coal Mines Labour Welfare Fund (Repeal) Act, 1986.
(2)It shall come into force on such date as the Central Government may, by notification in the Official Gazette, appoint.
The Act come into force on 1-10-1986 : vide Notification No. S.O. 681(E), dated 19-9-1986, Gazette of India, 1986, Extra-ordinary, Part II, Section 3(ii).