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[Cites 0, Cited by 0] [Section 1] [Entire Act]

Union of India - Subsection

Section 1(2) in Coal Mines Labour Welfare Fund (Repeal) Act, 1986

(2)It shall come into force on such date as the Central Government may, by notification in the Official Gazette, appoint.
The Act come into force on 1-10-1986 : vide Notification No. S.O. 681(E), dated 19-9-1986, Gazette of India, 1986, Extra-ordinary, Part II, Section 3(ii).