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State of Tamilnadu - Section

Section 188 in Tamil Nadu Co-operative Societies Rules, 1988

188. Co-operative Research and Development Fund.

- A sum not less than 50 per cent of the total amount contributed by the sugar mill to the Co-operative Research and Development Fund shall be set apart by the Tamil Nadu Co-operative Union to meet the expenditure to be incurred by the South India Sugar Research Foundation set up jointly by the sugar mills to conduct applied research in engineering, processing and training every year, on the basis of the proposals received from the Registrar.