Himachal Pradesh High Court
United India Insurance Company Ltd. vs . Sarswati on 16 December, 2022
Author: Tarlok Singh Chauhan
Bench: Tarlok Singh Chauhan
United India Insurance Company Ltd. vs. Sarswati and others a/w connected matters. FAO No.147 of 2014 with FAO Nos. 356, 361 and 412 of 2016.
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FAO No.147 of 2014.
16.12.2022. Present: Mr. Ashwani K. Sharma, Senior Advocate with Mr. Ishan Sharma, Advocate, for the appellant.
None for respondents No. 1 to 3.
Mr. Yogesh Kumar Chandel, Advocate, for respondent No.4.
None for respondent No.5.
FAO No. 356 of 2016 Mr. Ashwani K. Sharma, Senior Advocate with Mr. Ishan Sharma, Advocate, for the appellant.
None for respondents No. 1 to 3.
Mr. Yogesh Kumar Chandel, Advocate, for respondent No.4.
None for respondent No.5.
FAO No. 361 of 2016Mr. Ashwani K. Sharma, Senior Advocate with Mr. Ishan Sharma, Advocate, for the appellant.
Mr. S.C.Sharma, Senior Advocate with Mr. Arvind Negi, Advocate, for respondent Nos. 1 to 4.
Mr. Yogesh Kumar Chandel, Advocate, for respondent No.5.
FAO No.412 of 2016Mr. Yogesh Kumar Chandel, Advocate, for the appellant.
Mr. Ashwani K. Sharma, Senior Advocate with Mr. Ishan Sharma, Advocate, for respondent No.1.
None for respondent Nos. 2 to 4.
Even though, the Registry has appended the records of FAO No. 432 of 2016, however, the case is not reflected in the Cause List.
List on 03.03.2023. The Registry to ensure that all the cases i.e. FAO Nos. 147 of 2014, 356 of 2016, 361 of 2016, ::: Downloaded on - 19/12/2022 20:32:53 :::CIS -2- .
412 of 2016 and 432 of 2016 are not only listed but also be reflected in the Cause List henceforth.
(Tarlok Singh Chauhan) Judge 16th December, 2022.
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