Section 40(3)(i) in Delhi Juvenile Justice (Care and Protection of Children) Rules, 2009

[Cites 0, Cited by 0] [Section 40(3)] [Section 40] [Entire Act]

(i)2 Dormitories Each 1000 Sq. ft. for 25 juveniles/children i.e. 2000 Sq. ft.

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