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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Tamilnadu - Subsection

Section 11(b) in Peraringnar Anna Centenary Co-operative Milk Producers Welfare Fund Rules, 2010

(b)Mode of subscription:- The union shall get the subscriber's list from the Society every month and deduct the Society share and subscriber share from the milk bill of the Society, and send consolidated amount along with Union share to the fund before 10th of every month.