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State of Tamilnadu - Section

Section 11 in Peraringnar Anna Centenary Co-operative Milk Producers Welfare Fund Rules, 2010

11. Subscription and Contribution to the Fund.

(a)Contribution to the Fund.- Every subscriber shall subscribe to the fund, at the rate of one Rupee per month. The concerned society shall contribute fifty paise and the concerned Union shall contribute fifty paise on behalf of the subscriber.
Explanation. - The subscription of one Rupee per month payable by the subscriber shall be deducted out of the milk bills.
(b)Mode of subscription:- The union shall get the subscriber's list from the Society every month and deduct the Society share and subscriber share from the milk bill of the Society, and send consolidated amount along with Union share to the fund before 10th of every month.