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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(3) in U.P. Irrigation Department Mechanical Engineers (Subordinate) Service Rules, 1992

(3)Ten per cent by promotion from amongst substantively appointed employees of the Irrigation Department, Uttar Pradesh who have completed ten years service as such on the first day of the year of recruitment and who have possessed the qualifications prescribed under Rule 8.