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State of Uttar Pradesh - Section

Section 5 in U.P. Irrigation Department Mechanical Engineers (Subordinate) Service Rules, 1992

5. Source of recruitment.

- Recruitment to the posts in the service shall be made from the following sources :
(1)Sixty-five per cent by direct recruitment.
(2)Twenty-four per cent by promotion from amongst substantively appointed Tube-well mistris who have completed ten years service as such on the first day of the year of recruitment and have passed the qualifying examination as prescribed by the Engineer-in-Chief (Mechanical), Irrigation Department, Uttar Pradesh.
(3)Ten per cent by promotion from amongst substantively appointed employees of the Irrigation Department, Uttar Pradesh who have completed ten years service as such on the first day of the year of recruitment and who have possessed the qualifications prescribed under Rule 8.
(4)One per cent by promotion from amongst substantively appointed Technicians (Working in Irrigation Workshop) who have completed ten years service as such on the first day of the year of recruitment, and who have passed High School or equivalent examination and the qualifying examination as prescribed by the Engineer-in-Chief (Mechanical), Irrigation Department, Uttar Pradesh.