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[Cites 0, Cited by 0] [Section 35C(3)] [Section 35C] [Entire Act]

State of Haryana - Subsection

Section 35C(3)(a) in Haryana Panchayati Raj Election Rules, 1994

(a)in case where the death takes place not less than five days before the commencement of the poll, to the Returning Officer (Panchayat); and