Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 68 in Tamil Nadu Farmers' Management of Irrigation Systems Election Rules, 2003

68. Declaration of results.

(1)The candidate who secured the highest number of votes shall be declared to have been elected for the office of President of Distributory Committee, and the fact recorded in Form-24.
(2)The certificate of election shall, then, be issued to the elected candidate in Form-26 on the same day under due acknowledgement.
(3)The Returning Officer shall also display Form-24 in this regard on the Notice Board, at his office.Election of Members