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[Cites 0, Cited by 0] [Section 68] [Entire Act]

State of Tamilnadu - Subsection

Section 68(1) in Tamil Nadu Farmers' Management of Irrigation Systems Election Rules, 2003

(1)The candidate who secured the highest number of votes shall be declared to have been elected for the office of President of Distributory Committee, and the fact recorded in Form-24.