Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Kerala - Section

Section 54 in Kerala District Administration Act, 1979

54. Collection of fees.

- The district council may collect such fees from the beneficiaries of the mstitut1ons which are run or financed wholly or partially by them at such rates as may be fixed by them subject to the rules made by the Government for the purpose.