(a)A list of accoutrements in use is given in Appendix LIX.Accoutrements are expected to last for four years.(b)Accoutrements for Sergeants, Assistant Sub-Inspectors, head constables, naiks and Constables may only be obtained on the written orders of the Deputy Inspector-General.(c)Sanction for purchase shall normally be applied for in April and October. In applying for sanction to purchase any class of accoutrements for which there is a prescribed scale the Superintendent shall report the number of such accoutrements in the district and the number sanctioned for the district under the prescribed scale.
