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[Cites 0, Cited by 0] [Section 1016] [Entire Act]

Bengal Presidency - Subsection

Section 1016(c) in Police Regulations, Bengal , 1943

(c)Sanction for purchase shall normally be applied for in April and October. In applying for sanction to purchase any class of accoutrements for which there is a prescribed scale the Superintendent shall report the number of such accoutrements in the district and the number sanctioned for the district under the prescribed scale.