Section 73X(2)(c) in Maharashtra Factories Rules, 1963

[Cites 0, Cited by 0] [Section 73X(2)] [Section 73X] [Entire Act]

State of Maharashtra - Subsection

Section 73X(2)(c) in Maharashtra Factories Rules, 1963

(c)Emergency care equipments. - (i) Resuscitation, portable suction unit, portable oxygen units, Bag- Valve-mask, hand operated artificial ventilation unit, airways-mouth gags.- Tracheestomy adopters, short spine board-IV, fluids with administration unit, B.P. monometer.-Cugg-Stethoscope.

(ii)Immobilization. - Long and short padded boards,- Wire ladder splints; Triangular bandage-Long and short spine Boards.

(iii)Dressings. - Gauze pads.- 4" X 4" - Universal; dressing- 10" X 36"; Roll of aluminium foils-Soft roller bandages 6" X 5 yards- Adhesive tape in 3" roll-Safety pins; Bandage sheets; Burn Sheet.

(iv)Poisoning. - Syrup of Ipecae; Activated Charcoal Prepacketed in doses:-

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State of Maharashtra - Subsection

Section 73X(2)(c) in Maharashtra Factories Rules, 1963