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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(1) in Rajasthan Biological Diversity Rules, 2010

(1)The Chairperson shall be entitled to such salary, allowances, leave, provident fund, house and other perquisites, as may be determined by the State Government from time to time. In case a retired Government servant is appointed as a Chairperson, his salary and allowances shall be fixed in accordance with the orders of the Government as applicable to such person.