Himachal Pradesh High Court
Wing Commander Gps Grewal vs . Union Of India & Ors. on 28 November, 2022
Bench: Sabina, Sushil Kukreja
Wing Commander GPS Grewal Vs. Union of India & ors.
CWP No.436 of 2019 .
28.11.2022 Present: Mr. Ajay Sharma, Senior Advocate with Mr. Athrav Sharma, Advocate, for the petitioner.
Mr. Balram Sharma, Deputy Solicitor General of India, for respondent No.1. Mr. Anil Jaswal, Additional Advocate General, for respondents No.2 and 3/State.
Learned counsel for respondent No.1 seeks more time to file reply.
List again on 6th January, 2023. In case, the reply is not filed by the said date, then some responsible officer from the office of respondent No.1 shall remain present in person.
( Sabina ) Judge ( Sushil Kukreja ) Judge November 28, 2022 (VH) ::: Downloaded on - 28/11/2022 20:34:44 :::CIS