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State of Jharkhand - Section

Section 81 in Jharkhand Building Byelaws 2016

81. Telecom Tower Permission.

- 81.1 Telecom Tower Permission with appropriate fees, should be obtained from the authority before erection on prescribed forms with certificate for structural safety from the competent Engineer. An application form for the erection of telecom/phone tower for obtaining N.O.0 from Authority on form Annexure-IV. Fee shall be as per Jharkhand Communication Tower and Related Structure Policy, 2015. NOC shall be issued within maximum 60 days from date of application if relevant papers in order. Certificate of permission/NOC and related indemnity bond format shall be as per above mention policy, subject to approval from Airport Authority as and where required.Chapter - X E-Governance and Service Delivery