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State of Madhya Pradesh - Section

Section 10 in The Rajiv Gandhi Proudyogiki Vishwavidyalaya Adhiniyam, 1998

10. Officers of the Vishwavidyalaya.

- The following shall be the officers of the Vishwavidyalaya, namely :-
(i)the Kuladhipati;
(ii)the Kulpati;
(iii)the Rector;
(iv)the Deans of the Faculties;
(v)the Registrar;
(vi)the Dean of Students' Welfare; and
(vii)such other officers in the service of the Vishwavidyalaya as may be declared by the Statutes to be officers of the Vishwavidyalaya.