Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Madhya Pradesh - Subsection Section 10(vii) in The Rajiv Gandhi Proudyogiki Vishwavidyalaya Adhiniyam, 1998 (vii)such other officers in the service of the Vishwavidyalaya as may be declared by the Statutes to be officers of the Vishwavidyalaya.
