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[Cites 0, Cited by 0] [Section 73A(6)] [Section 73A] [Entire Act]

State of Madhya Pradesh - Subsection

Section 73A(6)(b) in The M.P. Factories Rules, 1962

(b)The explosion releasing panels, shall, as far as practicable, be situated at the roof of the oven or drier or at those portions of the walls where persons do not remain in connection with operation of the oven or drier.