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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Punjab - Subsection

Section 10(2) in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014

(2)Every Zila Parishad nhall have the power to include any other item of expenditure in budget estimates in addition to the items enumerated in rule 7.