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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(b) in The Regulations on the Handling of Freight Containers Containing Dangerous/ Hazardous Cargo at Paradip Port, 1986

(b)Stack the containers in the Parking Yard itself by providing proper segregation as per IMDG Code. (The segregation table is given in the Appendix 'A' suggested method of segregation as per IMDG or IMCO segregation Code in a containers Parking Yard with tyre-mounted Transfer Cranes is shown in the Appendix 'B').