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State of Odisha - Section

Section 6 in The Regulations on the Handling of Freight Containers Containing Dangerous/ Hazardous Cargo at Paradip Port, 1986

6.

The Port Authorities shall stack the Dangerous/Hazardous Cargo containers in either of the following :
(a)Stack the containers separately in specially designated area which has been constructed for storage of dangerous/hazardous cargo and provided with fire fighting arrangements.
OR
(b)Stack the containers in the Parking Yard itself by providing proper segregation as per IMDG Code. (The segregation table is given in the Appendix 'A' suggested method of segregation as per IMDG or IMCO segregation Code in a containers Parking Yard with tyre-mounted Transfer Cranes is shown in the Appendix 'B').
The Port Authorities shall devise a suitable segregation plan as regards to the classification of the cargo type of handling in the terminal.