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[Cites 0, Cited by 0] [Section 3(6A)] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(6A)(vii) in The Punjab State Agricultural Marketing Board (Engineering Wing) Execution of Works Rules, 1979

(vii)to examine the conditions of surveying and mathematical instruments and also the items of machinery, plant and equipment and to take suitable steps and issue necessary instructions to ensure that all these items are kept in good working conditions and are put to optimum use;