In these rules, unless the contrary appears from the context :-(a)"Majum" and "Manohar Gutka" are sweet confections made from bhang.(b)"Storehouse" means the ganja and bhang storehouse belonging to the State of Khandwa, Sanawad and [Indore] [Substituted by Notification No. 3570-B-l (43)-1983-V-SR, dated 12-8-1986.], and ["Officer"] [Substituted by Notification No. B-1-52-89-CT-V, dated25-3-1991.] means the officer in charge of that storehouse.(c)"Warehouse" means a place established or licensed as a warehouse by the Excise Commissioner under clause (d) of Section 14 of the Act.(d)"Approved medical practitioner" means-(a)a person registered under any law for the time being in force in a register meant for the registration of persons practising allopathic, homeopathic, biochemic, ayurvedic, or unani system of medicine or dentistry or surgery; or(b)a person who holds a diploma or certificate of such Veterinary College or Institute as may be recognised in this behalf by a general or special order of the State Government; or(c)any other person engaged in medical or veterinary practice and approved by the Excise Commissioner.Possession
