(b)"Storehouse" means the ganja and bhang storehouse belonging to the State of Khandwa, Sanawad and [Indore] [Substituted by Notification No. 3570-B-l (43)-1983-V-SR, dated 12-8-1986.], and ["Officer"] [Substituted by Notification No. B-1-52-89-CT-V, dated25-3-1991.] means the officer in charge of that storehouse.
