Section 106AL(1) in Uttarakhand Panchayati Raj Act, 2016
(1)The appropriate authority shall, during the construction or repair of a public street or of any water channel, drain or premises vested in it, or whenever any public street, water channel drain or premises vested in it has, for want of repair, or otherwise become unsafe for use by the public, take all necessary precautions against accident by-(a)shoring up and protecting adjacent buildings,(b)fixing bars, chains or posts across or in any street or the purpose of preventing or diverting traffic during such construction or repair, and(c)guarding and providing with such sufficient lighting from sunset to sunrise any work in progress.
