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[Cites 0, Cited by 0] [Section 106AL(1)] [Section 106AL] [Entire Act]

State of Uttarakhand - Subsection

Section 106AL(1)(b) in Uttarakhand Panchayati Raj Act, 2016

(b)fixing bars, chains or posts across or in any street or the purpose of preventing or diverting traffic during such construction or repair, and