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State of Bihar - Section

Section 18 in The Bihar Motor Transport Workers Rules, 1962

18. Canteen hall.

(1)The canteen hall shall accommodate at least thirty per cent of the motor transport workers likely to call on duty every day:Provided that in any particular undertaking or in any particular class of undertakings, the State Government may, by notification in this behalf in the Official Gazette, alter the percentage of workers to be accommodated.
(2)The floor area of the canteen hall excluding the area occupied by service counter and any furniture, except tables and chairs, shall be not less than 10 sq. ft. per dinner to be accommodated under sub-rule (1).
(3)Sufficient tables, chairs or benches shall be available for the number of dinners to be accommodated under sub-rule (1).