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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Bihar - Subsection

Section 18(2) in The Bihar Motor Transport Workers Rules, 1962

(2)The floor area of the canteen hall excluding the area occupied by service counter and any furniture, except tables and chairs, shall be not less than 10 sq. ft. per dinner to be accommodated under sub-rule (1).