Section 23(1) in The Rajasthan Weights and Measures (Enforcement) Rules, 1959
(1)No person shall be appointed as Inspector unless he:-(i)is a graduate of a recognised University preferably in Science or Engineering, or holds a recognised diploma in Engineering:(ii)is able to speak, read and write one of the regional languages of the State; and(iii)on selection, has satisfactorily completed atleast six week's training in a Department of Government responsible for the Enforcement of Weights and Measures :Provided that in case of Assistant Inspectors the academic qualification, prescribed above shall be Matriculation's preferably with Science.
