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State of Rajasthan - Section

Section 23 in The Rajasthan Weights and Measures (Enforcement) Rules, 1959

23. Qualifications of Inspectors.

(1)No person shall be appointed as Inspector unless he:-
(i)is a graduate of a recognised University preferably in Science or Engineering, or holds a recognised diploma in Engineering:
(ii)is able to speak, read and write one of the regional languages of the State; and
(iii)on selection, has satisfactorily completed atleast six week's training in a Department of Government responsible for the Enforcement of Weights and Measures :
Provided that in case of Assistant Inspectors the academic qualification, prescribed above shall be Matriculation's preferably with Science.
(2)Nothing in sub-rule (1) shall apply to persons who have been working as Inspectors for a period of not less than a year immediately before the commencement of these rules.